Calcutta High Court (Appellete Side)
M/S. Shoeline Tradiing Pvt. Ltd. & Anr vs Space Resort Pvt. Ltd. & Ors on 4 August, 2016
Author: Harish Tandon
Bench: Harish Tandon
1
02 04.08.16 (Mentioned)
Ct No. 2
C.O. 2894 of 2016
akd
M/s. Shoeline Tradiing Pvt. Ltd. & Anr.
Vs.
Space Resort Pvt. Ltd. & Ors.
--------
Mr. Sumanta Biswas.
... for the petitioners. Mr. Basab Kumar Mukherjee.
... for the opposite parties.
I am not inclined to take up this matter on my personal ground.
Let the matter be released from my list and placed before the Hon'ble the Chief Justice for necessary order.
(HARISH TANDON, J.) 2