Allahabad High Court
State Of U.P. vs Afsar Ali on 11 March, 2014
Bench: Ravindra Singh, Shashi Kant
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 42 Case :- GOVERNMENT APPEAL No. - 1003 of 2014 Appellant :- State Of U.P. Respondent :- Afsar Ali Counsel for Appellant :- G.A. Hon'ble Ravindra Singh,J.
Hon'ble Shashi Kant,J.
Heard learned A.G.A. for the State of U.P. Summon the lower court's record within a period of six weeks from today.
List on 01.05.2014.
Order Date :- 11.3.2014 Monika