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Allahabad High Court

State Of U.P. vs Afsar Ali on 11 March, 2014

Bench: Ravindra Singh, Shashi Kant





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- GOVERNMENT APPEAL No. - 1003 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Afsar Ali
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Shashi Kant,J.

Heard learned A.G.A. for the State of U.P. Summon the lower court's record within a period of six weeks from today.

List on 01.05.2014.

Order Date :- 11.3.2014 Monika