Bombay High Court
Parle Biscuits Pvt. Ltd vs Singh Cold Storage Pvt. Ltd. And Anr on 28 November, 2018
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 28th November, 2018 FOR WRITTEN STATEMENT :
34 COMS/3/2015 ) Ms. Vidhi Thaker I/b. Kunal Bhanage, with ) Advocate for Plaintiffs.
NMCD/1/2015 )
S/234/2015 ) None present for Defendants.
)
) P.C. : As a last chance, time is granted to ) Defendants to file written statement till ) 04.01.2019, failing Suit against ) Defendants will be transferred to the list ) of Undefended Suits.
Date : 28.11.2018 Prothonotary & Senior Master ::: Uploaded on - 05/12/2018 ::: Downloaded on - 30/12/2018 10:18:09 :::