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[Cites 0, Cited by 0] [Section 21(5)] [Section 21] [Entire Act]

State of Jharkhand - Subsection

Section 21(5)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)financial position of the organization and maintenance of documents along with audited statement of accounts for the previous three years;