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Punjab-Haryana High Court

Suraj Mal Dalal vs Union Of India And Others on 23 January, 2014

Bench: Sanjay Kishan Kaul, Arun Palli

            IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                                  Civil Writ Petition No. 16573-CAT of 1999
                                                                Date of Decision: 23.01.2014


           Suraj Mal Dalal                                           ..Petitioner

           Versus

           Union of India and others                                 ..Respondents


           CORAM:              HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE.
                               HON'BLE MR. JUSTICE ARUN PALLI


            Present :          Mr. V.K.Sharma, Advocate, for the petitioner.

                                           ****

           SANJAY KISHAN KAUL C.J. (Oral)

Learned counsel for the petitioner states that he is receiving no instructions from the petitioner.

Dismissed for non-prosecution.

(SANJAY KISHAN KAUL) CHIEF JUSTICE (ARUN PALLI) JUDGE 23.01.2014 'ravinder' Sharma Ravinder 2014.01.24 10:31 I attest to the accuracy and integrity of this document