Punjab-Haryana High Court
Suraj Mal Dalal vs Union Of India And Others on 23 January, 2014
Bench: Sanjay Kishan Kaul, Arun Palli
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Civil Writ Petition No. 16573-CAT of 1999
Date of Decision: 23.01.2014
Suraj Mal Dalal ..Petitioner
Versus
Union of India and others ..Respondents
CORAM: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, CHIEF JUSTICE.
HON'BLE MR. JUSTICE ARUN PALLI
Present : Mr. V.K.Sharma, Advocate, for the petitioner.
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SANJAY KISHAN KAUL C.J. (Oral)
Learned counsel for the petitioner states that he is receiving no instructions from the petitioner.
Dismissed for non-prosecution.
(SANJAY KISHAN KAUL) CHIEF JUSTICE (ARUN PALLI) JUDGE 23.01.2014 'ravinder' Sharma Ravinder 2014.01.24 10:31 I attest to the accuracy and integrity of this document