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[Cites 0, Cited by 0] [Section 81F(3)] [Section 81F] [Entire Act]

State of Kerala - Subsection

Section 81F(3)(vi) in Kerala Factories Rules, 1957

(vi)to carry out plant safety inspections in order to observe the physical conditions of work and the work practices and procedures followed by workers and to render advice on measures to be adopted for re moving the unsafe physical conditions and preventing unsafe actions by workers;