Punjab-Haryana High Court
Mrs. Raj Rani Anand vs Income-Tax Settlement Commission And ... on 26 April, 2013
Bench: Hemant Gupta, Ritu Bahri
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
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C.W.P. No.3988 of 1992
Date of Decision:26.04.2013
Mrs. Raj Rani Anand
.....Petitioner
Vs.
Income-tax Settlement Commission and another
.....Respondents
CORAM:- HON'BLE MR. JUSTICE HEMANT GUPTA
HON'BLE MS. JUSTICE RITU BAHRI
Present:- None for the petitioner.
Ms. Urvashi Dhugga, Advocate for the respondent.
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HEMANT GUPTA, J.(Oral)
For order, see common order passed today in C.W.P. No.3885 of 1992 - Surinder Kumar v. Income-tax Settlement Commission and another.
( HEMANT GUPTA )
JUDGE
April 26, 2013 ( RITU BAHRI )
renu JUDGE