Section 455(1)(d) in Rules under the United Provinces Excise Act, 1910

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State of Uttar Pradesh - Subsection

Section 455(1)(d) in Rules under the United Provinces Excise Act, 1910

(d)Licences in Form C. L. 12 (suitably altered) granted to persons residing in Marcha Parao in the Paragana of Dasoli and Nagpur of the Garhwal District during the months of November to March, and Marcha families living in villages Ramni, Patimella, Dasoli, Bhauj, Talla Kalifat, Semala, Mella Laifar, Ghumni-Patti and Malla Dasoli for Garhwal District, for the whole year, shall be granted for the manufacture of 'Pachwai', 'Jan' for domestic consumption and not for sale.

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State of Uttar Pradesh - Subsection

Section 455(1)(d) in Rules under the United Provinces Excise Act, 1910