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State of Madhya Pradesh - Section

Section 51 in The M.P. Zila Panchayats (Accounts) Rules, 1999

51. Advances to Staff against Expenditure.

(1)The payment of advances to the President, Vice-President, Members and employees, for travelling or any expenditure shall not be made without prior sanction of the Chief Executive after due authorisation by the Zila Panchayat.
(2)No advances shall be made to any person unless the earlier advances of the same nature, made, if any, has been fully recovered/adjusted.