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[Cites 0, Cited by 1] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(2) in Karnataka Panchayat Raj Act, 1993

(2)The Grama Panchayat may also make provision for carrying out within the panchayat area any other work or measure which is likely to promote the health, safety, education, comfort, convenience or social or economic well being of the inhabitants of the panchayat area.