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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(3) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(3)Till the regulations for computation of input price of lignite is notified, the input price of lignite shall continue to be determined as per the guidelines specified by Ministry of Coal, Government of India.Chapter - 10 Components of Energy Charge