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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(b) in The Calcutta University (Temporary Supersession) Act, 1978

(b)all the powers and duties assigned to the Senate, the Syndicate, the Academic Council and all other authorities of the University under the Act or any Statutes, Ordinances, Regulations or Rules made thereunder, shall be exercised by the Council to be known as the Calcutta University Council in the manner provided;