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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1) in The Punjab Factory Rules, 1952

(1)The occupier of every factory shall submit to the Chief Inspector an application in Form No. 2[in triplicate] [Inserted by Punjab Government No. 7579-S-8589-C-Lab-57/60140, dated the 10th/11th July, 1957.] for the registration of the factory and for the grant of licence[ * * * * ] [Omitted by ibid.].