Madhya Pradesh High Court
Chintu vs Gulab Singh on 12 January, 2017
MA-l 162-2005 (CHINTUVS GULAB SINGH) 12-01-2017 Shri Akhilesh Gupta, learned counsel for the appellants. None for the respondents.
As prayed by the learned counsel for the appellants, list the case after six weeks. (SUNIL KUMAR AWASTHI) JUDGE AK/-