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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Andhra Pradesh - Subsection

Section 81(2)(l) in Andhra Pradesh Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(l)the use of the tramway system by persons suffering from infectious or contagious diseases under Section 68;