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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Bihar - Subsection

Section 64(b) in Bihar Factories Rules, 1950

(b)If at least one box containing such items and placed and maintained in accordance with the requirements of Section 45 is separately provided.
(D)In lieu of the dressings required under items (i) and (ii) there may be substituted adhesive wound dressings approved by the Chief Inspector of Factories, Bihar and other equipments or medicines that may be considered essential and recommended by the Chief Inspector of Factories, Bihar from time to time.
(E)Notice regarding first aid-