Punjab-Haryana High Court
Gurmit Singh vs State Of Punjab & Ors on 16 October, 2024
Neutral Citation No:=2024:PHHC:135 746 wut Bh PONeEr State af Pariah & Oxhers, ee Respondents (RAS-~ HON'BLE MES. POUSTICE MAS ISHA BATRA ariva, ASW, Purjab. iA BATRA, J. (Oral)
'There is no represeniaiion on ios Pursue The PSton GevTmore. < ey ard aE TUSSENE | Pett, the PSeeRenl lH for want cS gts ovis p84 ae"
Tas PSUS EL, i MANISHA BATRA 5 Octeber 16, G24 or as AOA A Mets a our 3 7H 3 A met :
OP £o-hUe des OIA LISS