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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3) in The Jammu and Kashmir Entertainments Duty Act, 1959

(3)[The Government may, by notification in the Government Gazette, exempt any entertainment or class of entertainments or any class of persons from liability to pay duty under this Act.] [Sub-section (3) substituted by Act XXXV of 1963.]