Article 145(1)(c) in Constitution of India

[Cites 0, Cited by 9] [Article 145(1)] [Article 145] [Constitution]

Constitution Subarticle

Article 145(1)(c) in Constitution of India

(c)rules as to the proceedings in the Court for the enforcement of any of the rights conferred by Part III;

(cc)rules as to the proceedings in the Court under article 139A;