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State of Andhra Pradesh - Section
Section 1Underground in The Andhra Pradesh Fire and Emergency Operations and Levy of Fee Rules, 2006
1Underground. Static Water Tank 2
|-| 1.23.8(b)| Mention Nearest Water Source …........(River/ Lake/Pond/Well/ Municipal Water Works)|-| *1.23.9| Proposed to provide .... number of Terrace tank/tanks, totally........... ltrs. Capacity.Terrace Tank DetailsLtrsTerrace Tank 1Terrace Tank 2|-| 1.23.10| Proposed to provide the following Pumps:|-| *1.23.10.1| {||-| Jockey Pump Details| Itrs/min. capacity.|-| Jockey Pump 1Jockey Pump 2||}|-| *1.23.10.2| {||-| Electrical Main Pump Details:| Itrs/min. capacity.|-| Electrical Main Pump 1Electrical Main Pump 2||}|-| 1.23.10.3| {||-| Standby Diesel Pump Details:| ltrs/min. capacity|-| Standby Diesel Pump 1Standby Diesel Pump 2||}|-| 1.23.10.4| {||-| Electric Pump for Sprinkler system Details:| ltrs/min. capacity|-| Electric Pump for Sprinkler system 1ElectricPump for Sprinkler system 2||}|-| 1.23.10.5| {||-| Booster Pump Details:| ltrs/min capacity|-| Booster Pump 1Booster Pump 2||}|-| 1.23.11| …...... Number of Fire Lifts.| Fire Lift Details | Capacity |
| Fire Lift 1Fire Lif 2 |