Gujarat High Court
Pundalik Sakharam Ghadve vs Sitaram Sakharam Mahade - Since ... on 21 August, 2018
Author: N.V.Anjaria
Bench: N.V.Anjaria
C/SCA/13369/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 13369 of 2015
======================================
PUNDALIK SAKHARAM GHADVE
Versus
SITARAM SAKHARAM MAHADE - SINCE DECEASED (DELETED)
======================================
Appearance:
MR UTPAL M PANCHAL(1075) for the PETITIONER(s) No.
1,2,2.1,2.2,2.3,2.4,2.5
MR P P MAJMUDAR(5284) for the RESPONDENT(s) No.
10,11,12,14,15,16,17,19,5,6,7,8,9
NOTICE NOT RECD BACK(3) for the RESPONDENT(s) No. 1
NOTICE UNSERVED(8) for the RESPONDENT(s) No. 18,4
UNSERVED EXPIRED (N)(9) for the RESPONDENT(s) No. 13,2,3
======================================
CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA
Date : 21/08/2018
ORAL ORDER
Heard learned advocate Mr. Utpal Panchal for the petitioners and learned advocate Mr. Shashvat Shukla for the respondents.
Reserved for orders.
(N.V.ANJARIA, J.) siji Page 1 of 1