Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Pundalik Sakharam Ghadve vs Sitaram Sakharam Mahade - Since ... on 21 August, 2018

Author: N.V.Anjaria

Bench: N.V.Anjaria

          C/SCA/13369/2015                             ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

       R/SPECIAL CIVIL APPLICATION NO. 13369 of 2015

======================================
                 PUNDALIK SAKHARAM GHADVE
                           Versus
 SITARAM SAKHARAM MAHADE - SINCE DECEASED (DELETED)
======================================
Appearance:
MR UTPAL M PANCHAL(1075) for the PETITIONER(s) No.
1,2,2.1,2.2,2.3,2.4,2.5
MR P P MAJMUDAR(5284) for the RESPONDENT(s) No.
10,11,12,14,15,16,17,19,5,6,7,8,9
NOTICE NOT RECD BACK(3) for the RESPONDENT(s) No. 1
NOTICE UNSERVED(8) for the RESPONDENT(s) No. 18,4
UNSERVED EXPIRED (N)(9) for the RESPONDENT(s) No. 13,2,3
======================================

CORAM: HONOURABLE MR.JUSTICE N.V.ANJARIA

                             Date : 21/08/2018

                               ORAL ORDER

Heard learned advocate Mr. Utpal Panchal for the petitioners and learned advocate Mr. Shashvat Shukla for the respondents.

Reserved for orders.

(N.V.ANJARIA, J.) siji Page 1 of 1