Section 7(10) in The Rajasthan Agricultural Produce Markets Act, 1961
(10)[ Every member of a market committee shall, before taking his seat, make and subscribe at a meeting of the market committee, an oath or affirmation in the following form: -"I ....................................... having become a member of the .................. (name of the market committee) swear in the name of God/solemnly affirm that I will faithfully and consciously discharge my duties as a member of the market committee without fear or favour".
