Supreme Court - Daily Orders
M/S Mayavti Trading Pvt. Ltd. vs Pradyuat Deb Burman on 5 November, 2019
Bench: Rohinton Fali Nariman, R. Subhash Reddy, Surya Kant
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. 2232 OF 2019
IN
CIVIL APPEAL NO. 7023 OF 2019
M/S MAYAVATI TRADING PVT. LTD. Petitioner(s)
VERSUS
PRADYUAT DEB BURMAN Respondent(s)
O R D E R
Application for hearing in open Court is rejected.
We have perused the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.
…………………………………………………………….., J. [ ROHINTON FALI NARIMAN ] …………………………………………………………….., J. [ R. SUBHASH REDDY ] …………………………………………………………….., J. [ SURYA KANT ] New Delhi;
November 05, 2019.
Signature Not Verified Digitally signed by R NATARAJAN Date: 2019.11.06 16:46:22 IST Reason: ITEM NO.1002 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 2232/2019 in C.A. No. 7023/2019 (Arising out of impugned final judgment and order dated 05-09-2019 in C.A. No. 7023/2019 passed by the Supreme Court of India) M/S MAYAVATI TRADING PVT. LTD. Petitioner(s) VERSUS PRADYUAT DEB BURMAN Respondent(s) (FOR ADMISSION and IA No.151350/2019-APPLICATION FOR LISTING REVIEW PETITION IN OPEN COURT) Date : 05-11-2019 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN HON'BLE MR. JUSTICE R. SUBHASH REDDY HON'BLE MR. JUSTICE SURYA KANT By Circulation UPON perusing papers the Court made the following O R D E R The review petition is dismissed in terms of the signed order.
(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER [Signed order is placed on the file.]