Bombay High Court
Skf India Limited vs Banarasi Lal Madan on 27 March, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
2-COMSS5-2003.DOC
Santosh
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMM SUMMARY SUIT NO. 5 OF 2003
SKF India Ltd. ...Plaintiff
Versus
Banarasi Lal Madn ...Defendant
Mr. Prashant Chavan, a/w Murli Madekar, Sachin Kudalkar,
i/b M/s. Madekar and Co., for the Plaintiff.
Mr. Ankit Rajpal, i/b Manoj Bhatt, for the Defendant.
CORAM: N. J. JAMADAR, J.
DATED : 27th MARCH, 2023 PC:-
1. Mr. Rajput, the learned Counsel for the defendant, concluded submissions on behalf of the defendant.
2. Stand over to 13th April, 2023, at 3.30 pm. for rejoinder.
[N. J. JAMADAR, J.] 1/1 ::: Uploaded on - 29/03/2023 ::: Downloaded on - 30/03/2023 15:14:36 :::