Bombay High Court
Pvr Ltd vs Proteus Ventures Llp And 2 Ors on 17 October, 2022
Author: N. J. Jamadar
Bench: N. J. Jamadar
21-comss-53-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.53 OF 2022
WITH
SUMMONS FOR JUDGMENT NO.38 OF 2022
PVT Limited ...Plaintiff
vs.
VISHAL Proteus Ventures LLP and Others ...Defendants
SUBHASH
PAREKAR Mr. Karan Gajra a/w. Mr. Dilip Jadeja i/b. Desai Legal, for the
Digitally signed by
VISHAL SUBHASH
Plaintiff.
PAREKAR Ms. Juhi Valia, i/b. Jayakar and Partners, for the Defendants.
Date: 2022.10.18
11:16:40 +0530
CORAM : N. J. JAMADAR, J.
DATE : OCTOBER 17, 2022
P.C.:
1. The learned counsel for the plaintiff seeks time to file affidavit in rejoinder to the affidavit in reply filed on behalf of the defendants seeking leave to defend the suit.
2. Let the affidavit in rejoinder be filed on or before 18 th November, 2022 and copy served on the defendants.
3. List Summons for Judgment for hearing on 28th November, 2022.
(N. J. JAMADAR, J.)
Vishal Parekar, P.A. ...1