Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 63 in The Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975

63. Initial Constitution of Service.

- The service shall consist of all persons, recruited to the Service before the commencement of these rules, provided recruitment was made in a accordance with the provisions of the rules or orders from the time being in force.