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Supreme Court - Daily Orders

Energy Watchdog vs Central Electricity Regulatory ... on 12 October, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.40                              COURT NO.6                    SECTION XVII
                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS
                           MA Nos. 2705-2706/2018 in C.A. No(s). 5399-5400/2016
     ENERGY WATCHDOG                                                        Appellant(s)

                                                      VERSUS

     CENTRAL ELECTRICITY REGULATORY COMMISSION & ORS.                       Respondent(s)
     IA 147455/2018 – APPLICATION FOR PERMISSION
     IA 147456/2018 – CLARIFICATION/DIRECTION
     IA 148228/2018 – INTERVENTION APPLICATION

     Date : 12-10-2018 These matters were called on for hearing today.
     CORAM :                 HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA
     For Appellant(s)                  Mr.   Mukul Rohatgi, Sr. Adv.
                                       Ms.   Hemantika Wahi, AOR
                                       Ms.   Puja Singh, Adv.
                                       Ms.   Vishakha, Adv.

                                       Mr. Prashant Bhushan, Adv.
                                       Mr. Pranav Sachdeva, AOR

     For Respondent(s)                 Dr.   A.M. Singhvi, Sr. Adv.
                                       Mr.   Amit Kapur, Adv.
                                       Mr.   Abhishek Munot, Adv.
                                       Mr.   Kunal Kaul, Adv.
                                       Mr.   Pukhrambam Ramesh Kumar, AOR
                                       Mr.   K. Amrit Sharma, Adv.

                                       Ms. Ruby Singh Ahuja, Adv.
                                       Mr. Vishal Gehrana, Adv.
                                       Mr. Anupam Prakash, Adv.
                                       Mrs. Manik Karanjawala, Adv.
                                       For M/s Karanjawala & Co., AOR

                                       Mr. G. Umapathy, Adv.
                                       Mr. Rakesh K. Sharma, AOR
                                       Mr. Aditya Singh, Adv.

     For Applicant(s)                  Mr.   Tushar Mehta, SG
                                       Mr.   Sanjay Kapur, AOR
                                       Ms.   Megha Karnwal, Adv.
                                       Ms.   Sheena Taqui, Adv.
                                       Ms.   Shubhra Kapur, Adv.

                              UPON hearing the counsel the Court made the following
Signature Not Verified
                                                 O R D E R

Digitally signed by R NATARAJAN Date: 2018.10.12 16:27:46 IST Reason: Issue notice, returnable on Monday, the 29th October, 2018.

(R. NATARAJAN) (H.S.PARASHER) COURT MASTER (SH) ASST. REGISTRAR