Supreme Court - Daily Orders
Energy Watchdog vs Central Electricity Regulatory ... on 12 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.40 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
MA Nos. 2705-2706/2018 in C.A. No(s). 5399-5400/2016
ENERGY WATCHDOG Appellant(s)
VERSUS
CENTRAL ELECTRICITY REGULATORY COMMISSION & ORS. Respondent(s)
IA 147455/2018 – APPLICATION FOR PERMISSION
IA 147456/2018 – CLARIFICATION/DIRECTION
IA 148228/2018 – INTERVENTION APPLICATION
Date : 12-10-2018 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Appellant(s) Mr. Mukul Rohatgi, Sr. Adv.
Ms. Hemantika Wahi, AOR
Ms. Puja Singh, Adv.
Ms. Vishakha, Adv.
Mr. Prashant Bhushan, Adv.
Mr. Pranav Sachdeva, AOR
For Respondent(s) Dr. A.M. Singhvi, Sr. Adv.
Mr. Amit Kapur, Adv.
Mr. Abhishek Munot, Adv.
Mr. Kunal Kaul, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. K. Amrit Sharma, Adv.
Ms. Ruby Singh Ahuja, Adv.
Mr. Vishal Gehrana, Adv.
Mr. Anupam Prakash, Adv.
Mrs. Manik Karanjawala, Adv.
For M/s Karanjawala & Co., AOR
Mr. G. Umapathy, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Aditya Singh, Adv.
For Applicant(s) Mr. Tushar Mehta, SG
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Ms. Sheena Taqui, Adv.
Ms. Shubhra Kapur, Adv.
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by R NATARAJAN Date: 2018.10.12 16:27:46 IST Reason: Issue notice, returnable on Monday, the 29th October, 2018.
(R. NATARAJAN) (H.S.PARASHER) COURT MASTER (SH) ASST. REGISTRAR