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Himachal Pradesh High Court

Pankaj vs . Hpsebl & Another on 23 April, 2022

Bench: Sabina, Satyen Vaidya

Pankaj Vs. HPSEBL & another .

CWPOA No.7988 of 2019 23.04.2022 Present: Mr. I.D. Bali, Senior Advocate with Mr. Virender Bali, Advocate, for the petitioner.

None for the respondents.

Admit.

                           r          to                   ( Sabina )
                                                            Judge

( Satyen Vaidya ) Judge April 23, 2022 (VH/PS) ::: Downloaded on - 23/04/2022 20:08:29 :::CIS