Himachal Pradesh High Court
Pankaj vs . Hpsebl & Another on 23 April, 2022
Bench: Sabina, Satyen Vaidya
Pankaj Vs. HPSEBL & another .
CWPOA No.7988 of 2019 23.04.2022 Present: Mr. I.D. Bali, Senior Advocate with Mr. Virender Bali, Advocate, for the petitioner.
None for the respondents.
Admit.
r to ( Sabina )
Judge
( Satyen Vaidya ) Judge April 23, 2022 (VH/PS) ::: Downloaded on - 23/04/2022 20:08:29 :::CIS