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[Cites 0, Cited by 17] [Entire Act]

Union of India - Section

Section 9 in The Designs Act, 2000

9. Certificate of registration.—

(1)The Controller shall grant a certificate of registration to the proprietor of the design when registered.
(2)The Controller may, in case of loss of the original certificate, or in any other case in which he deems it expedient, furnish one or more copies of the certificate.