Section 2 in Punjab Dairy Development Board Act, 2000
2. Definitions.
- In this Act, unless the context otherwise requires,(a)'Board' means the Punjab Dairy Development Board established under section 3;(b)'Fund' means the Dairy Development Fund constituted under section 13;(c)'State Government' means the Government of the State of Punjab in the Department of Dairy Development;(d)'milk plant' means a milk handling, processing or manufacturing unit registered under the Milk and Milk Products Order, 1992 of the Government of India; and(e)'prescribed' means prescribed by rules made under this Act.
