Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Veer Gems on 5 January, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.42 COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37719/2017
(Arising out of impugned final judgment and order dated 20-06-2017
in TA No. 338/2017 passed by the High Court Of Gujarat At
Ahmedabad)
PR. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
M/S VEER GEMS Respondent(s)
(WITH IA No.137032/2017-CONDONATION OF DELAY IN FILING)
Date : 05-01-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. A.N.S. Nadkarni,ASG
Mr. Ashok K. Srivastava,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed. Pending application(s), if any, shall stand disposed of.
(NARENDRA PRASAD) (SAROJ KUMARI GAUR)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NARENDRA PRASAD
Date: 2018.01.06
12:22:35 IST
Reason: