Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Gujarat - Subsection Section 30(2)(i) in The Gujarat Fisheries Act, 2003 (i)the place at which and the manner in which the impounded fishing vessel shall be kept by the Enforcement Officer under section 15;