Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Kerala - Subsection Section 3(1) in The Kerala Captive Elephants (Management and Maintenance) Rules, 2003 (1)For taking care of each elephant, the owner thereof shall engage a mahout having at least 3 years' experience in managing an elephant.
