Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 29(8)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(8)(c) in The Trade Marks Act, 1999

(c)is against the reputation of the trade mark.