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State of Chattisgarh - Section

Section 11BB in The Chhattisgarh Moneylenders Act, 1934

11BB. Transfer of old records by Tahsildar to Registering Authority.

- All the records held by the Tahsildar prior to the commencement of the Chhattisgarh Money-lenders (Amendment) Act, 2000 shall stand transferred to the Zila Panchayat.