Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(b) in Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019 (b)"emblem" means the Emblem of the State of Uttar Pradesh as described and specified in the Schedule to be used as an official seal of the State Government.
