Supreme Court - Daily Orders
Parmeshwari Devi vs Kamlesh Devi & Another on 6 November, 2015
Bench: Kurian Joseph, Arun Mishra
ITEM NO.22 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C).......... of 2015
(CC No.19636/2015)
(Arising out of impugned final judgment and order dated 07/05/2015
in RSA No. 505/2003 passed by the High Court of Himachal Pradesh at
Shimla)
PARMESHWARI DEVI Petitioner(s)
VERSUS
KAMLESH DEVI & ANOTHER Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 06/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr. Sameer Shrivastava, Adv.
Ms. Vijeta Ohri, Adv.
Mr. Akshat Shrivastava,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. The special leave petition is dismissed.
(Rajni Mukhi) (Tapan Kumar Chakraborty)
Sr. P.A. Court Master
Signature Not Verified
Digitally signed by
Rajni Mukhi
Date: 2015.11.07
12:36:55 IST
Reason: