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Supreme Court - Daily Orders

Parmeshwari Devi vs Kamlesh Devi & Another on 6 November, 2015

Bench: Kurian Joseph, Arun Mishra

     ITEM NO.22                             COURT NO.12                SECTION XIV

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C).......... of 2015
                                   (CC No.19636/2015)

     (Arising out of impugned final judgment and order dated 07/05/2015
     in RSA No. 505/2003 passed by the High Court of Himachal Pradesh at
     Shimla)

     PARMESHWARI DEVI                                                  Petitioner(s)

                                                   VERSUS

     KAMLESH DEVI & ANOTHER                                            Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 06/11/2015 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE KURIAN JOSEPH
                          HON'BLE MR. JUSTICE ARUN MISHRA

     For Petitioner(s)               Mr. Sameer Shrivastava, Adv.
                                     Ms. Vijeta Ohri, Adv.
                                     Mr. Akshat Shrivastava,Adv.

     For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned. The special leave petition is dismissed.





                         (Rajni Mukhi)                      (Tapan Kumar Chakraborty)
                            Sr. P.A.                             Court Master

Signature Not Verified

Digitally signed by
Rajni Mukhi
Date: 2015.11.07
12:36:55 IST
Reason: