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[Cites 0, Cited by 0] [Section 135] [Entire Act]

State of West Bengal - Subsection

Section 135(d) in West Bengal Co-operative Societies Rules, 2011

(d)to take such steps as may be necessary for obtaining loan from the West Bengal State Co-operative Housing Federation Limited on behalf of the members or to assist the members in all possible manners including supply of papers and documents in the matter of their obtaining loans from any source;