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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

(2)No betterment levy shall be charged in respect of Government land allotted at reserved price given under condition 9 (1), but betterment levy shall be charged on lands allotted free of cost.