Madhya Pradesh High Court
The State Of Madhya Pradesh vs Dr. Rambihari Mishra Since Dead Thr. ... on 21 March, 2018
THE HIGH COURT OF MADHYA PRADESH
R.P. No.442/2018
(State of M.P. and Anr. Vs. Dr. Rambihari Mishra and others)
Gwalior, dated: 21.03.2018
Shri Harish Dixit, learned Government Advocate for
the petitioners/State.
List the matter after a week, as prayed for by
learned counsel for the petitioners.
(Sanjay Yadav) (Ashok Kumar Joshi)
Judge Judge
SS
SATEESH KUMAR SEN
2018.03.2310:05:44 +05'30'