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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Mizoram - Subsection

Section 113(1)(g) in Mizoram Cooperative Societies Act, 2006

(g)to give such direction in regard to the collection an distribution tte assets a co-operative as may appear to the liquidator to be necessary for winding up the affairs of such co-operative;