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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(3)(b) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

(b)permitting the publication of any advertisement whether in any newspaper or other media of services that are not intended to be offered by the Promoter;