Himachal Pradesh High Court
Raj Kumar vs Karnataka State Open University on 22 June, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
CWP No. 897 of 2023
Decided on 22nd June, 2023
Raj Kumar ...Petitioner
Vs.
.
Karnataka State Open University ...Respondent
Coram
Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice
Hon'ble Mr. Justice Ajay Mohan Goel, Judge
1Whether approved for reporting?
For the petitioner: Mr. Rajesh Kumar Parmar, Advocate.
For the respondent: Mr. Atul Jhingan, Advocate.
M.S. Ramachandra Rao, Chief Justice (Oral)
Learned counsel for the petitioner seeks permission to withdraw this petition with liberty to avail appropriate remedy in the appropriate forum.
2. Granting liberty as sought for, this Writ Petition is dismissed as withdrawn.
3. Pending application(s), if any, stands disposed of accordingly.
(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 22, 2023 (Vinod) ::: Downloaded on - 22/06/2023 20:36:28 :::CIS