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Himachal Pradesh High Court

Raj Kumar vs Karnataka State Open University on 22 June, 2023

Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel

     IN THE     HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                       CWP No. 897 of 2023
                                       Decided on 22nd June, 2023
    Raj Kumar                                        ...Petitioner
                                 Vs.




                                                        .

    Karnataka State Open University                         ...Respondent
    Coram





    Hon'ble Mr. Justice M.S. Ramachandra Rao, Chief Justice

    Hon'ble Mr. Justice Ajay Mohan Goel, Judge

    1Whether approved for reporting?





    For the petitioner:    Mr. Rajesh Kumar Parmar, Advocate.

    For the respondent:    Mr. Atul Jhingan, Advocate.

    M.S. Ramachandra Rao, Chief Justice (Oral)

Learned counsel for the petitioner seeks permission to withdraw this petition with liberty to avail appropriate remedy in the appropriate forum.

2. Granting liberty as sought for, this Writ Petition is dismissed as withdrawn.

3. Pending application(s), if any, stands disposed of accordingly.

(M.S. Ramachandra Rao) Chief Justice (Ajay Mohan Goel) Judge June 22, 2023 (Vinod) ::: Downloaded on - 22/06/2023 20:36:28 :::CIS