Supreme Court - Daily Orders
Commissioner Of Income Tax, Belgaum vs Biluru Gurubasawa Pattina Sahakari ... on 6 July, 2015
Bench: Anil R. Dave, Kurian Joseph
ITEM NO.28 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No.........../2015
(CC No(s).9958/2015)
(Arising out of impugned final judgment and order dated 05/02/2014
in ITA No.5006/2013 passed by the High Court of Karnataka Circuit
Bench at Dharwad)
COMMISSIONER OF INCOME TAX, BELGAUM AND ANR. Petitioner(s)
VERSUS
BILURU GURUBASAWA PATTINA SAHAKARI
SANGHA NIYAMITHA BAGALKOT Respondent(s)
(With appln.(s) for c/delay in filing SLP and office report)
Date : 06/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s) Mr. P.S. Narsimha,ASG
Mr. Rupesh Kumar,Adv.
Ms. Anita Sahani,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with Civil Appeal No.3186 of 2015.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.08 12:27:58 IST Reason: