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Supreme Court - Daily Orders

Commissioner Of Income Tax, Belgaum vs Biluru Gurubasawa Pattina Sahakari ... on 6 July, 2015

Bench: Anil R. Dave, Kurian Joseph

     ITEM NO.28                            COURT NO.3              SECTION IIIA

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)No.........../2015
                                           (CC No(s).9958/2015)

     (Arising out of impugned final judgment and order dated 05/02/2014
     in ITA No.5006/2013 passed by the High Court of Karnataka Circuit
     Bench at Dharwad)

     COMMISSIONER OF INCOME TAX, BELGAUM AND ANR.                   Petitioner(s)

                                                  VERSUS

     BILURU GURUBASAWA PATTINA SAHAKARI
     SANGHA NIYAMITHA BAGALKOT                         Respondent(s)
     (With appln.(s) for c/delay in filing SLP and office report)

     Date : 06/07/2015 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE KURIAN JOSEPH

     For Petitioner(s)             Mr. P.S. Narsimha,ASG
                                   Mr. Rupesh Kumar,Adv.
                                   Ms. Anita Sahani,Adv.
                                   Mrs. Anil Katiyar,Adv.

     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Leave granted.

Tag with Civil Appeal No.3186 of 2015.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.07.08 12:27:58 IST Reason: