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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(2) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966

(2)In the case of a protected monument which is a village property, the headman or other village officer, exercising powers of management over such property may exercise the powers conferred upon an owner by section 5.