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Bombay High Court

M/S. Oasis Express Cargo And Logistics ... vs The Deputy Commissioner (Ae) Central ... on 21 March, 2023

Bench: Nitin Jamdar, Abhay Ahuja

                                                                              Board Sr.No.:-35

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5285 OF 2021

 M/s. Oasis Express Cargo And Logistics Pvt. Ltd
                                               ....PETITIONER
 Smt. Jaya Noronha Director
             V/S
 The Deputy Commissioner (ae) Central Tax ....RESPONDENT

(cgst) And Anr None for the Petitioner Mr. Jitendra B. Mishra a/w Mrs. Sangeeta Yadav for Respondents CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 21st March, 2023 P.C. :

Stand over to 13/06/2023 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 21/03/2023 ::: Downloaded on - 22/03/2023 16:04:10 :::