Bombay High Court
M/S. Oasis Express Cargo And Logistics ... vs The Deputy Commissioner (Ae) Central ... on 21 March, 2023
Bench: Nitin Jamdar, Abhay Ahuja
Board Sr.No.:-35
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5285 OF 2021
M/s. Oasis Express Cargo And Logistics Pvt. Ltd
....PETITIONER
Smt. Jaya Noronha Director
V/S
The Deputy Commissioner (ae) Central Tax ....RESPONDENT
(cgst) And Anr None for the Petitioner Mr. Jitendra B. Mishra a/w Mrs. Sangeeta Yadav for Respondents CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE ABHAY AHUJA, JJ DATE : 21st March, 2023 P.C. :
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