Bombay High Court
Ecogreen Cleantech Pvt. Ltd. And Anr vs Iifl Wealth Finance Ltd on 26 July, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO. 899 OF 2019
Ecogreen Cleantech Pvt. Ltd. And Anr ....Petitioner
V/S
Iifl Wealth Finance Ltd. ....Respondent
WITH COMMERCIAL ARBITRATION PETITION NO. 896 OF 2019 Ecogreen Cleantech Pvt Ltd And Anr ....Petitioner V/S Iifl Wealth Finance Ltd ....Respondent WITH COMMERCIAL ARBITRATION PETITION LODGING NO. 547 OF 2019 Holista Tranzworld Pvt. Ltd. And Another ....Petitioner V/S Iifl Wealth Finance Ltd. ....Respondent Kalyani Tulankar a/w Mr. Ranjit Shinde and Devashree Tulankar For Petitioner Ms. Krina Gandhi i/b Manilal Kher Ambala & Co. for Respondent CORAM : G. S. KULKARNI, J DATE : 26th July, 2019 Page 1/2 ::: Uploaded on - 26/07/2019 ::: Downloaded on - 27/07/2019 05:15:43 ::: P.C. :
At the request of the learned Counsel for the Petitioner, stand over to 09/08/2019.
Ad-interim relief, if any, to continue till the next date.
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