Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Election Laws (Extension To Sikkim) Act, 1976

(2)With effect from the commencement of this Act, the Acts mentioned in the Schedule shall be amended as specified therein.