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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(4)(i) in Bihar Intermediate Education Council (Establishment of Colleges and Conduct of Examination) Rules, 1994

(i)that staff quarters have been constructed or they will be constructed within specified time for at least 10% of the teaching and the nonteaching members of the staff;