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[Cites 0, Cited by 0] [Section 41(8)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(8)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)The Missing Children's Bureau shall be linked up to the Child Help Line wherever available as well as to all major Police Stations in each District;